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Delhi HC Dismisses Plea Seeking Postponement of Foreign Medical Graduate Examination, 2021 - (14 Jun 2021)

CIVIL

Delhi High Court has dismissed an application seeking the postponement of the Foreign Medical Graduate Exam, 2021, (FMGE) on an application moved by the Association of MD Physicians.

Tags : DELHI HIGH COURT   POSTPONEMENT OF FOREIGN MEDICAL GRADUATE EXAMINATION   2021  

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