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Chhattisgarh HC Directs on Issuance of Vaccine Certificates Without Discrepancies - (14 Jun 2021)

CIVIL

Chhattisgarh High Court has directed the State Government to take all necessary precautions and ensure that a person getting the first dose of the Covid-19 vaccine of a particular brand/company is issued the certificate of the same jab and not the other one.

Tags : CHHATTISGARH HIGH COURT   VACCINE CERTIFICATE  

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