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Bombay High Court Disposes Plea for Z-Plus Security to Adar Poonawalla - (14 Jun 2021)

CRIMINAL

Bombay High Court has disposed of a petition seeking Z-plus security for Adar Poonawalla , CEO of vaccine major, Serum Institute of India (SII), following the State's assurances that it would provide Poonawalla with the necessary protection on his request, if and when he lands in India.

Tags : BOMBAY HIGH COURT   ADAR POONAWALLA  

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