Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

Withdrawal of old series banknotes issued prior to 2005 deferred- (Reserve Bank of India) (11 Feb 2016)

MANU/RDCM/0002/2016

Banking

The Reserve Bank of India extended the deadline for exchanging pre-2005 banknotes to 30 June, 2016. Exchange on banknotes in 2016 will only be done at certain bank branches. Separate facility for the same will have to be provided, as exchange cannot be facilitated at ATMs or over the counter. The date facilitating exchange of old banknotes has now been postponed by over one and half years since it was first introduced.

Relevant : Withdrawal deferred to 31 December, 2015 MANU/RDCM/0003/2015 Withdrawal of banknotes prior to 2005 MANU/RDCM/0002/2014

Tags : RBI   BANKNOTES   PRE-2005   DEADLINE   EXTEND  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved