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Allahabad HC Rejects Samajwadi Party MP Azam Khan's Pre Arrest Bail Application - (14 Jun 2021)

CRIMINAL

Allahabad High Court has rejected the pre-arrest bail application filed by Member of Parliament from Samajwadi Party, Azam Khan in connection with the appointment of 1,300 engineers, clerks, and stenographers at Uttar Pradesh Jal Nigam during his tenure as a cabinet minister during the Samajwadi Party Government's rule in Uttar Pradesh.

Tags : ALLAHABAD HIGH COURT   AZAM KHAN  

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