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Uttarakhand HC Seeks Response on Priority Vaccination for Persons with Disability - (14 Jun 2021)

CIVIL

Uttarakhand High Court has issued notice on a petition seeking priority Covid-19 vaccination for persons with Disabilities from the age of 18 and upwards, irrespective of the category or type of disability. The Court has directed both Central and State Government to file their affidavits in reply by 21st June, 2021.

Tags : UTTARAKHAND HIGH COURT   PRIORITY VACCINATION FOR PERSONS WITH DISABILITY  

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