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Karnataka HC: Daily Wage Employees Entitled to Dearness Allowance at 100% - (14 Jun 2021)

LABOUR AND INDUSTRIAL

Karnataka High Court has declared that daily wage employees who are covered under the Karnataka Daily Wage Employees Welfare Act, 2012 were entitled to Dearness Allowance at 100%, as is admissible to regular government employees, and to the earned leave benefit of 30 days annually.

Tags : KARNATAKA HIGH COURT   DAILY WAGE EMPLOYEES  

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