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Gauhati HC Directs to Ensure Availability of Facilities to Covid Patients in Home Isolation - (14 Jun 2021)

CIVIL

Gauhati High Court has directed the Nagaland Government to ensure that Covid-19 patients being recommended home isolation have sufficient number of rooms and other facilities, taking into account the economic status of the people in Nagaland.

Tags : GAUHATI HIGH COURT   AVAILABILITY OF FACILITIES TO COVID PATIENTS  

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