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SC Directs AIIMS to Postpone INI CET 2021 Exam for 1 Month Due to Covid-19 Situation - (11 Jun 2021)

EDUCATION

Supreme Court has directed the All India Institute of Medical Sciences (AIIMS) to postpone the INI CET 2021 exam - which was scheduled on 16th June, 2021 by at least a month in view of the COVID-19 situation.

Tags : SUPREME COURT   INI CET 2021 EXAM  

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