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SC Refuses Param Bir Singh’s Petition Challenging Departmental Inquiries Against Him - (11 Jun 2021)

CIVIL

Supreme Court has refused to entertain a writ petition filed by expelled Mumbai Police Commissioner Param Bir Singh, challenging the departmental inquiries initiated against him by the Maharashtra Government. The Court has granted liberty to the petitioner to withdraw the petition and raise his contentions before the Bombay High Court.

Tags : SUPREME COURT   PARAM BIR SINGH  

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