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Madras High Court to Function Through Virtual Mode from June 14 Until Further Orders - (11 Jun 2021)

CIVIL

Madras High Court has directed that the hearing of cases in the Principal Seat of Madras High Court and in the Madurai Bench of Madras High Court will only be through Virtual mode from 14th June, 2021 until further orders. All Advocates/parties-in-person have been directed to appear only through Video Conferencing.

Tags : MADRAS HIGH COURT   FUNCTIONING THROUGH VIRTUAL MODE  

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