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High Court justices transferred - (08 Feb 2016)

MANU/PIBU/0170/2016

Administrative

The Chief Justice India transferred Justice Hemant Gupta, Judge of the Punjab & Haryana High Court, as a Judge of the Patna High Court. Justice Dhirendra Hiralal Waghela has been transferred from Orissa High Court to Bombay High Court and Justice Rakesh Ranjan Prasad has been transferred from Jharkhand High Court to Manipur High Court.

Relevant : Justice Dhirendra Hiralal Waghela transferred MANU/PIBU/0169/2016 Justice Rakesh Ranjan Prasad transferred MANU/PIBU/0180/2016

Tags : HIGH COURT   JUDGES   TRANSFER  

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