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Bombay HC Extends Father Stan Swamy’s Private Hospital Stay Till June 18 - (11 Jun 2021)

CRIMINAL

Bombay High Court has extended tribal rights activist from Ranchi Father Stan Swamy's private hospital stay till 18th June, 2021 after it was informed he had tested positive for covid-19. The Court has also directed Holy Family hospital to submit a report on the octogenarian's health by 17th June, 2021.

Tags : BOMBAY HIGH COURT   FATHER STAN SWAMY  

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