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AP HC Seeks Govt Response on Allocation of Medicines for Treatment of Black Fungus - (11 Jun 2021)

CIVIL

Andhra Pradesh High Court has sought Central Government's response with regards to its allocation to different States based on the patient load, observing that Liposomal Amphotericin B allocated by the Centre to the State is not sufficient to treat the patients of black fungus. The Court has also requested the State Government to start awareness campaigns highlighting the cause, effect and preventive measures to be taken to tackle Mucormycosis or black fungus disease.

Tags : ANDHRA PRADESH HIGH COURT   ALLOCATION OF MEDICINES FOR TREATMENT OF BLACK FUNGUS  

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