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AAR, Karnataka: TDS Applicable on Services Purchased as Innovative Ideas to Minimize Cost - (11 Jun 2021)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Karnataka has ruled that the Tax Deducted at Source (TDS) is applicable on all services purchased on account of innovative ideas to minimize the cost of housing.

Tags : AUTHORITY OF ADVANCE RULING   SERVICES PURCHASED AS INNOVATIVE IDEAS TO MINIMIZE COST  

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