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NGT Pulls Up Haryana Government for Not Taking Requisite Action on Illegal Dumping of Garbage - (11 Jun 2021)

ENVIRONMENT

National Green Tribunal (NGT) has pulled up the Haryana government for not taking requisite action on a plea seeking remedial action against illegal dumping of garbage by restaurants in Murthal. The green panel directed the Haryana Chief Secretary to take remedial measures, including action against erring officers.

Tags : NATIONAL GREEN TRIBUNAL   ILLEGAL DUMPING OF GARBAGE  

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