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Madras HC Directs on Devising a Plan for General Treatment of Stray Animals - (10 Jun 2021)

CIVIL

Madras High Court has directed the Husbandry Department to chalk out a holistic plan for the general treatment of stray animals in the State providing for a scientific and humane approach even during normal times in a plea seeking necessary steps to ensure that the stray Animals are provided with food and water in this COVID -19 Pandemic.

Tags : MADRAS HIGH COURT   TREATMENT OF STRAY ANIMALS  

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