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Delhi HC Dismisses Plea Seeking Restraint on Use of Sushant Singh Rajput’s Likeness in Movies - (10 Jun 2021)

MEDIA AND COMMUNICATION

Delhi High Court has dismissed an application filed by Sushant Singh Rajput's father Krishna Kishore Singh seeking to restrain filmmakers from using the name, lifestyle or likeness of the late actor in proposed movies on his life.

Tags : DELHI HIGH COURT   SUSHANT SINGH RAJPUT  

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