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Bombay HC Asks Govt to Consider Suggestions on Vaccine Registration Through CoWIN Portal - (10 Jun 2021)

CIVIL

Bombay High Court has asked the Maharashtra Government to consider a Public Interest Litigation petitioner's suggestions to improve the vaccine registration experience through the CoWIN portal and give preferential treatment for immunization to people with comorbidities in the 18-44 age category.

Tags : BOMBAY HIGH COURT   VACCINE REGISTRATION  

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