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Bombay High Court Asks Union to Consider Increasing Allocation of Amphotericin B - (10 Jun 2021)

CIVIL

Bombay High Court has asked the Union Government to consider increasing the allocation of the Amphotericin B injection to Maharashtra in view of the spike in patients suffering from Mucormycosis or black-fungus. The Court has also sought details on state-wise allocation of the injection from the Union government to assess its equitable distribution.

Tags : BOMBAY HIGH COURT   ALLOCATION OF AMPHOTERICIN B  

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