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SC Sets Aside Cancellation of Bail for Vandalising Church-Like Film Set - (10 Jun 2021)

CRIMINAL

Supreme Court has set aside the Kerala High Court order cancelling the bail to a member of the All-India Hindu Parishad, Kara Ratheesh, for vandalising a church-like film set on the banks of the river Periyar at Kalady, that was made for the Malayalam film Minnal Murali, besides participation in one other protest.

Tags : SUPREME COURT   VANDALISING CHURCH-LIKE FILM SET  

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