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Uttarakhand High Court Orders Government to Conduct Audit of Covid-19 Deaths in State - (10 Jun 2021)

CIVIL

Uttarakhand High Court has ordered the Government to conduct an audit of Covid-19 deaths in the state and submit its report by 21st June, 2021 in plea on delays in reporting Covid deaths by hospitals.

Tags : UTTARAKHAND HIGH COURT   AUDIT OF COVID-19 DEATHS IN STATE  

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