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Kerala HC Dismisses Plea to Quash Criminal Case Agasinst Nipun Cheriyan for Trespass - (10 Jun 2021)

CRIMINAL

Kerala High Court has dismissed a petition filed by V4 leader Nipun Cheriyan seeking to quash a criminal case registered against him for trespassing into the land where soil excavation was being undertaken for geotechnical analysis for the proposed Water Metro project and destroying the soil samples collected.

Tags : KERALA HIGH COURT   NIPUN CHERIYAN  

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