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Uttarakhand HC Orders State to Conduct Door-to-Door Surveillance of Covid-19 Cases - (10 Jun 2021)

CIVIL

Uttarakhand High Court has ordered the State Government to conduct door-to-door surveillance across 13 districts of the state, especially in remote villages to monitor the Covid cases, even as the present Covid wave recedes and the government prepares for a massive vaccination drive for the 18-plus age group through CoWin app.

Tags : UTTARAKHAND HIGH COURT   DOOR-TO-DOOR SURVEILLANCE OF COVID-19 CASES  

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