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Madras HC Seeks Response on Plea to Install CCTV Cameras in All Village Panchayat Offices - (10 Jun 2021)

CIVIL

Madras High Court has sought the response of the State government to a plea to install closed circuit television cameras in all village panchayat offices to prevent ill treatment of elected leaders belonging to the Scheduled Castes.

Tags : MADRAS HIGH COURT   INSTALLATION OF CCTV CAMERAS  

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