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Delhi High Court Restrains TRACTOR2TWITTER from Making Defamatory Posts Against AajTak - (09 Jun 2021)

MEDIA AND COMMUNICATION

Delhi High Court has restrained TRACTOR2TWITTER, claiming itself to be an online community of persons interested in Farmers Protests, from making defamatory posts against news channel AajTak on its social media accounts, after forming a prima facie opinion that the alleged posts uploaded by it were defamatory that used objectionable and abusive language.

Tags : DELHI HIGH COURT   TRACTOR2TWITTER   AAJTAK  

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