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Bombay High Court Cancels 'Fraudulent' Caste Certificate of MP Navneet Kaur Rana - (09 Jun 2021)

ELECTION

Bombay High Court has cancelled Amravati MP, Navneet Kaur-Rana’s caste certificate and the Caste Scrutiny Committee's (CSC) 2017 order validating her "false" claim of belonging to the 'Mochi' Schedule Caste, observing that she has committed 'systematic fraud'. The Court has directed Rana to pay Rs 2 lakh as costs to the Maharashtra Legal Services Authority and gave her six weeks to surrender the certificate.

Tags : BOMBAY HIGH COURT   NAVNEET KAUR RANA  

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