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Madras HC: Judicial Notice to be Taken of People Driven to Poverty in Second Surge of Pandemic - (09 Jun 2021)

CIVIL

Madras High Court has said that the Judicial notice has to be taken of several authentic reports indicating that a number of citizens have been driven to poverty during the lockdown and, particularly, the second surge of the pandemic in a matter pertaining to private nursing homes and perceived exorbitant charges demanded in dealing with Covid patients.

Tags : MADRAS HIGH COURT   PEOPLE DRIVEN TO POVERTY  

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