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Madras HC Dismisses Plea Seeking No Disturbance to CM on Sundays With Costs - (09 Jun 2021)

CIVIL

Madras High Court has dismissed a plea with Rs. 10,000/- cost which sought directions the Chief Secretary and other officials not to circulate any file or seek any orders or disturb the Chief Minister, except in extraordinary circumstances on Sundays.

Tags : MADRAS HIGH COURT   NO DISTURBANCE TO CM  

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