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Madras High Court Asks Accused to Pay Compensation for Abusing Police - (09 Jun 2021)

CRIMINAL

Madras High Court has asked an accused who allegedly abused Police and prevented them from doing their public duty, to pay Rs. 10,000 as compensation, noting that the Police are already functioning under severe stress due to the pandemic situation.

Tags : MADRAS HIGH COURT   PAY COMPENSATION FOR ABUSING POLICE  

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