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SC Directs State to Ensure No Break in Education of Children Orphaned by Pandemic - (09 Jun 2021)

EDUCATION

Supreme Court has directed State Governments and Union Territories to ensure that there is no break in the education of children who have become orphan or lost one parent due to the COVID-19 pandemic.

Tags : SUPREME COURT   NO BREAK IN EDUCATION OF CHILDREN ORPHANED BY PANDEMIC  

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