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Andhra Pradesh HC Clears Way for Distribution of B. Anandaiah’s ‘K’ Type Herbal Preparation - (09 Jun 2021)

CIVIL

Andhra Pradesh High Court has cleared the way for the distribution of B. Anandaiah’s ‘K’ type herbal preparation, directing the Government to submit its report on the efficacy and safety aspect of the eye drops claimed to boost oxygen levels, by 21st June, 2021.

Tags : ANDHRA PRADESH HIGH COURT   DISTRIBUTION OF B. ANANDAIAH’S ‘K’ TYPE HERBAL PREPARATION  

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