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Karnataka HC Permits Jurisdictional Police to Release Vehicles by Collecting Fine Amount - (09 Jun 2021)

MOTOR VEHICLES

Karnataka High Court has permitted the jurisdictional police to release the vehicles by collecting a tentative fine amount as deposit in a partial relief to owners of around 1.51 lakh motor vehicles seized for violation of the recent lockdown norms across the State.

Tags : KARNATAKA HIGH COURT   RELEASE OF VEHICLES  

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