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Kerala HC: Qualified Homeopathic Physician Can Dispense Medicines for Management of Covid-19 - (09 Jun 2021)

CIVIL

Kerala High Court has held that a qualified homeopathic physician can prescribe and dispense preventive and prophylactic homeopathy medicines for COVID-19. The Court has observed that homeopathic physicians could also use homeopathy medicines for symptom management of COVID-19-like illness.

Tags : KERALA HIGH COURT   HOMEOPATHIC MEDICINES FOR COVID-19  

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