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Madras HC Directs State to Issue Instructions to Not Use Saliva to Separate Food Covers - (09 Jun 2021)

CIVIL

Madras High Court has directed the State government to issue appropriate instructions to restaurants, eateries, bakeries, grocery stores and so on asking their employees not to use saliva to separate food covers or blow into the covers to open them.

Tags : MADRAS HIGH COURT   SEPARATION OF FOOD COVERS  

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