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Jharkhand HC Quashes Merit List of 6th Combined Civil Service Examination 2016 - (08 Jun 2021)

CIVIL

Jharkhand High Court has quashed the merit list of the 6th Combined Civil service Examination, 2016 which was conducted by the State Public Service Commission (JPSC) to fill 326 positions, noting that the merit list was not prepared by the JPSC by following the criteria of minimum qualifying marks in each paper.

Tags : JHARKHAND HIGH COURT   MERIT LIST OF 6TH COMBINED CIVIL SERVICE EXAMINATION 2016  

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