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Delhi HC Enquires on Vaccination Camps in Collaboration with Private Hospitals - (08 Jun 2021)

CIVIL

Delhi High Court has asked the Centre as to how camps run by Resident Welfare Associations (RWAs), in collaboration with Private Hospitals, may be able to work out in boosting the vaccination drive, observing that there is no other avenue to carry out vaccination under the National COVID vaccination programme apart from vaccination centres run by private hospitals.

Tags : DELHI HIGH COURT   VACCINATION CAMPS  

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