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Madras HC: Prohibit Attempts to Medically Change Sexual Orientation of LGBTQIA+ People - (08 Jun 2021)

CIVIL

Madras High Court has directed the Union and the State Government to take steps to prohibit attempts by physical and health professionals to medically "cure" or change the sexual orientation of people belonging to LGBTQIA+ community. The Court has also directed that action should be initiated against the concerned professional involving themselves in any form or method of conversion "therapy", including withdrawal of license to practice.

Tags : MADRAS HIGH COURT   ATTEMPTS TO MEDICALLY CHANGE SEXUAL ORIENTATION OF LGBTQIA+ PEOPLE  

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