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Delhi HC Issues Notice in Plea Seeking Steps to Ensure Operation of All Non-Functional Hospitals - (08 Jun 2021)

CIVIL

Delhi High Court has issued notice in a plea filed seeking a direction to the Delhi Government to take necessary steps to ensure operation of all non-functional hospitals and Mohalla Clinics in the National Capital Territory of Delhi.

Tags : DELHI HIGH COURT   OPERATION OF ALL NON-FUNCTIONAL HOSPITALS  

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