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Madras High Court Asks State to Consider Priority Vaccination for Persons Who Have to Travel - (08 Jun 2021)

CIVIL

Madras High Court has asked both Central and State Government to ramp up Covid-19 vaccination program for such citizens who are bound to undertake international travel, in the suo moto Covid-19 case, where it was suggested that for students who wish to study abroad and for residents abroad who had come on short visits, or others who need to undertake international travel, both the State and the Centre should consider vaccinating such persons on a priority basis.

Tags : MADRAS HIGH COURT   VACCINATION FOR PERSONS WHO HAVE TO TRAVEL  

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