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Allahabad High Court Permits Use of A4 Size Paper in Functioning - (08 Jun 2021)

CIVIL

Allahabad High Court has permitted use of A4 Size Paper in its functioning, so as to reduce the environmental cost of paper printing and to make it more economically viable for the litigants. However, it has not yet permitted printing on both sides of the paper.

Tags : ALLAHABAD HIGH COURT   USE OF A4 SIZE PAPER IN FUNCTIONING  

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