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Supreme Court Directs Removal of Encroachments in Faridabad Khori Gaon Within 6 Weeks - (08 Jun 2021)

CIVIL

Supreme Court has directed the removal of all encroachments on forest land within 6 weeks in a plea seeking a stay on the demolition of 10,000 houses that has been planned by the Municipal Corporation of Faridabad at Khori Gaon in Faridabad, Haryana.

Tags : SUPREME COURT   REMOVAL OF ENCROACHMENTS IN FARIDABAD KHORI GAON  

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