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SC Pulls Up West Bengal Govt for Not Uploading Information of Children Orphaned During COVID - (08 Jun 2021)

CIVIL

Supreme Court has asked the State of West Bengal to comply with the Court's previous orders, and gather and upload the information regarding children who have been orphaned and are in need of care and protection on NCPCR's portal.

Tags : SUPREME COURT   INFORMATION OF CHILDREN ORPHANED DURING COVID  

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