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SC Releases Draft Model Rules for Live-Streaming and Recording of Court Proceeding - (08 Jun 2021)

CIVIL

Supreme Court has released its Draft Model Rules for Live-Streaming and Recording of Court Proceeding, and has invited for suggestions and inputs from all stakeholders on or before 30th June, 2021.

Tags : SUPREME COURT   DRAFT MODEL RULES FOR LIVE-STREAMING AND RECORDING OF COURT PROCEEDING  

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