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Bombay HC Directs MUHS to Issue Advisories for Medical Students to Produce Negative Covid Report - (07 Jun 2021)

CIVIL

Bombay High Court has directed the Maharashtra University of Health Science (MUHS) to issue advisories asking medical students to produce a negative RTPCR covid-19 report along with their hall ticket at the examination centre on 10th June, 2021 or before their following paper.

Tags : BOMBAY HIGH COURT   ADVISORIES FOR MEDICAL STUDENTS TO PRODUCE NEGATIVE COVID REPORT  

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