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Justice Ranjan Gogoi to head probe on sexual harassment charges against judge - (11 Feb 2016)

Justice Ranjan Gogoi of the Supreme Court has been appointed head of the panel probing sexual harassment charges against a judge of the Madhya Pradesh High Court. Justice Gogoi’s new responsibility comes in light of Justice Vikramjit Sen, also of the Supreme Court, having retired last December.

Tags : SEXUAL HARASSMENT   JUDGE   MADHYA PRADESH  

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