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Delhi HC Orders BRO to Release Financial Assistance to Family Members of Missing Officer - (07 Jun 2021)

CIVIL

Delhi High Court has ordered Border Roads Organisation (BRO) to pay one year's emoluments of the officer to the parents, who has been missing since 2020, expressing displeasure at BRO for failing to release commensurate financial assistance to the family members of the officer.

Tags : DELHI HIGH COURT   FINANCIAL ASSISTANCE TO FAMILY MEMBERS OF MISSING OFFICER  

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