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HP HC Directs Compliance with SC Direction on Installation of CCTV Cameras in Hospitals - (07 Jun 2021)

CIVIL

Himachal Pradesh High Court has directed the State Government to comply with the directions of the Supreme Court’s order by ensuring that the CCTV cameras are installed inside the Covid-19 dedicated hospitals and also to make available the footage to the respective Expert Committee for period observations for dealing with the Covid-19 situation.

Tags : HIMACHAL PRADESH HIGH COURT   INSTALLATION OF CCTV CAMERAS IN HOSPITALS  

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