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Tripura HC Orders SIT Probe in Alleged Public Humiliation and Suicide of Woman - (07 Jun 2021)

CRIMINAL

Tripura High Court has constituted a Special Investigation Team (SIT) to probe into an incident where a young lady was allegedly subjected to public humiliation and assault, and on account of which, allegedly she died by suicide.

Tags : TRIPURA HIGH COURT   ALLEGED PUBLIC HUMILIATION AND SUICIDE OF WOMAN  

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