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Madhya Pradesh High Court Declares Strike by Junior Doctors Association as Illegal - (07 Jun 2021)

LABOUR AND INDUSTRIAL

Madhya Pradesh High Court has declared the strike by the Junior Doctors Association (JUDA) in the State as illegal while noting that they have chosen a wholly inappropriate time to press for their demands, howsoever reasonable they may be, by proceeding on strike.

Tags : MADHYA PRADESH HIGH COURT   STRIKE BY JUNIOR DOCTORS ASSOCIATION  

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